Shri Man Singh Ghai vs State & Ors.
2016 Latest Caselaw 4810 Del

$~25
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      TEST.CAS. 105/2008 & I.A. No. 976/2010
       SHRI MAN SINGH GHAI                                  ..... Petitioner
                    Through: None.

                          versus

       STATE & ORS.                                      ..... Respondents
                          Through: None.

       CORAM:
       HON'BLE MS. JUSTICE HIMA KOHLI

                          ORDER

% 25.07.2016

1. The present petition has been placed before the Court by the learned Joint Registrar, who has recorded in the order dated 6.5.2016 that none has been appearing for the petitioner since 15.2.2016. None is present on behalf of the petitioner even today.

2. It appears that the petitioner is not interested in prosecuting the present petition, which is accordingly dismissed in default and for non- prosecution, along with the pending application.

HIMA KOHLI, J JULY 25, 2016 ap