Pradeep Aggarwal vs State
2016 Latest Caselaw 4486 Del

Citation : 2016 Latest Caselaw 4486 Del
Judgement Date : 12 July, 2016

Delhi High Court

Pradeep Aggarwal vs State on 12 July, 2016

$~
*      IN THE HIGH COURT OF DELHI AT NEW DELHI

                                     RESERVED ON : MAY 27, 2016
                                     DECIDED ON : JULY 12, 2016

+                       CRL.A.1299/2014

      PRADEEP AGGARWAL
                                                       ..... Appellant
                        Through :    Mr.Sunil Tiwari, Advocate.

                        versus
      STATE
                                                     ..... Respondent
                        Through :    Mr.Amit Gupta, APP.

      CORAM:
      HON'BLE MR. JUSTICE S.P.GARG

S.P.GARG, J.

1. The present appeal is dismissed in terms of a detailed common judgment delivered today which is placed in the file of Crl.A.No.1404/2014 titled Ajay Kumar Sharma vs.State.

(S.P.GARG) JUDGE JULY 12, 2016/sa

Download the LatestLaws.com Mobile App