Rahul vs State
2016 Latest Caselaw 204 Del

Citation : 2016 Latest Caselaw 204 Del
Judgement Date : 11 January, 2016

Delhi High Court

Rahul vs State on 11 January, 2016

Author: S. P. Garg

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*     IN THE HIGH COURT OF DELHI AT NEW DELHI

                                 RESERVED ON : November 18, 2015
                                 DECIDED ON : January 11, 2016

+     CRL.A. 40/2012 & CRL.M.B.11298/14

      RAHUL                                              ..... Appellant
                          Through :      Mr.M.L.Yadav, Advocate.

                          versus

      STATE                                               ..... Respondent
                          Through :      Mr.Amit Ahlawat, APP.

       CORAM:
       HON'BLE MR. JUSTICE S.P.GARG

S.P.GARG, J.

The present appeal is dismissed in terms of a detailed common

judgment delivered today which is placed in the file of Crl.A.No.97/2012

titled Sarita vs.State (NCT) of Delhi.

(S.P.GARG) JUDGE January 11, 2015/sa

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