Delhi High Court
Govt. Of Nct Of Delhi vs Dr. Shampa Khaitan And Ors. on 17 February, 2016
Author: S.Ravindra Bhat
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
Reserved on: 10.02.2016
Pronounced on: 17.02.2016
+ LPA 74/2016 and CM NOS. 4107-4109/2016
GOVT OF NCT OF DELHI ..... Appellant
Through: Mr. Sanjoy Ghose, ASC and Mr. Ankur
Chhibber, Advocate.
versus
DR. SHAMPA KHAITAN & ORS ..... Respondents
Through: Mr. Sanjeev Narula,CGSC with Mr.
Ajay Kalra, Ms. Aastha Jain and Mr. Jitendra
Kumar Tripathi, Government Pleaders for UOI.
Ms. Nanda Devi Deka and Ms. Neha Singh,
Advocates for Private Respondents
+ LPA 76/2016 and CAV. 105/2016 and CM NOS. 4122-4124/2016
GOVERNMENT OF NCT OF DELHI & ANR ..... Appellants
Through: Mr. Sanjoy Ghose, ASC along with
Mr. Siddharth Dutta, Advocate, for GNCTD.
versus
SUBHASH CHAND & ORS ..... Respondents
Through: Ms. Padmini Gupta, Adv. for
Respondent Nos.1 and 2.
Mr. Abhay Prakash Sahay, CGSC and Mr. S.A.
Saud, Government Pleader for UOI.
Mr. Siddharth, Advocate, for Family Planning
Association
+ LPA 91/2016 and CM NOS. 4841-4843/2016
GOVT OF NCT OF DELHI ..... Appellant
LPA 74/16, 76/16, 91/16, 56/16, 66/16, 68/16 & 70/16 Page 1
Through: Mr. Sanjoy Ghose, ASC and Mr. Ankur
Chhibber, Advocate.
versus
DR. NIRMAL SHOKEEN & ORS ..... Respondents
Through: Ms. Nanda Devi Deka and Ms. Neha
Singh, Advocates for Private Respondents.
Mr. Manish Mohan, CGSC and Mr. Shivam
Chanana, Advocate, for UOI.
+ LPA 56/2016 and CM NOS. 2732-2734/2016
GNCT OF DELHI ..... Appellant
Through: Mr. Sanjoy Ghose, ASC along with
Mr. Siddharth Dutta, Advocate, for GNCTD.
versus
MANGALA KHATTAR AND ORS ..... Respondents
Through: Mr. Siddharth, Advocate, for Family
Planning Association
+ LPA 66/2016 and CM NOS. 3603-3605/2016
GOVERNMENT OF NCT OF DELHI ..... Appellant
Through: Mr. Sanjoy Ghose, ASC along with
Mr. Siddharth Dutta, Advocate, for GNCTD.
versus
DR. ALKA NAYAR & ORS ..... Respondents
Through: Ms. Nanda Devi Deka and Ms. Neha
Singh, Advocates, for Private Respondents.
Mr. Sanjoy Ghose, ASC along with Mr. Siddharth
Dutta, Advocate, for GNCTD.
+ LPA 68/2016 and CM NOS. 3621-3623/2016
GOVT OF NCT OF DELHI ..... Appellant
LPA 74/16, 76/16, 91/16, 56/16, 66/16, 68/16 & 70/16 Page 2
Through: Mr. Sanjoy Ghose, ASC and Mr. Ankur
Chhibber, Advocate.
versus
DR. PRITEE BHANJA & ORS ..... Respondents
Through: Ms. Nanda Devi Deka and Ms. Neha
Singh, Advocates, for Private Respondents.
Mr. Jasmeet Singh, CGSC with Ms. Aastha Jain,
Government Pleader for UOI.
+ LPA 70/2016 and CM NOS. 3779-3781/2016
GOVT OF NCT OF DELHI ..... Appellant
Through: Mr. Sanjoy Ghose, ASC and Mr. Ankur
Chhibber, Advocate.
versus
DR. MRS PREETI SAXENA & ORS ..... Respondents
Through: Ms. Nanda Devi Deka and Ms. Neha
Singh, Advocates, for Private Respondents.
Mr. Vikram Jetly, CGSC with Ms. Astha Jain,
Government Pleader, for UOI.
Mr. Charanjeet Singh and Mr. Siddharth,
Advocates, for Respondent No.7 (Andhra Vanita
Mandali)
CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MS. JUSTICE DEEPA SHARMA
MR. JUSTICE S. RAVINDRA BHAT
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The appeals are dismissed without any order as to costs.
LPA 74/16, 76/16, 91/16, 56/16, 66/16, 68/16 & 70/16 Page 3
For detailed judgment, the decision dated 17.02.2016 in LPA
855/2015 may be referred to.
S. RAVINDRA BHAT
(JUDGE)
DEEPA SHARMA
(JUDGE)
FEBRUARY 17, 2016
LPA 74/16, 76/16, 91/16, 56/16, 66/16, 68/16 & 70/16 Page 4
