Dusib And Anr. vs Delhi (Slums) Sc/St Engineers ...
2016 Latest Caselaw 7532 Del

*      IN THE HIGH COURT OF DELHI AT NEW DELHI
                                           Reserved on: 22.07.2016
                                        Pronounced on: 21.12.2016
+      LPA 605/2013
       DELHI URBAN SHELTER IMPROVEMENT BOARD AND ANR.
                                                     ......Appellants
                 Versus
       DELHI (SLUMS) SC/ST ENGINEERS ASSOCATION (REGD)
       AND ORS.                                   .......Respondents

Through: Ms. Jyoti Singh, Sr. Advocate with Sh. Pramod Gupta, Advocate, for petitioner in LPA 266/2013.

Sh. Parvinder Chauhan, Advocate, for DUSIB.

Sh. R.R. Kishore, Advocate, for Respondent Nos. 2 to 6 in LPA 266/2013 and for Respondent Nos. 1 to 5 in LPA 605/2013. CORAM:

HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MS. JUSTICE DEEPA SHARMA MR. JUSTICE S. RAVINDRA BHAT %

LPA 605/2013 is allowed.

For detailed judgment, the decision dated 21.12.2016 in LPA 266/2013 may be referred to.

S. RAVINDRA BHAT (JUDGE)

DEEPA SHARMA (JUDGE) DECEMBER 21, 2016

LPA 605/2013 Page 1