Sanjeev vs State
2016 Latest Caselaw 7288 Del

Citation : 2016 Latest Caselaw 7288 Del
Judgement Date : 6 December, 2016

Delhi High Court

Sanjeev vs State on 6 December, 2016

$~43
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
+    CRL. A. 510/2015
                      Judgment reserved on 24th November, 2016
                      Judgment pronounced on 6th December, 2016

       SANJEEV                                         ..... Appellant
                         Through:    Mr. Sunil Mehta, Adv.

                         Versus
       STATE                                         ..... Respondent
                         Through:    Ms. Neelam Sharma, APP with SI
                                     Surinder Kumar & ASI Banwari Lal,
                                     P.S. Hari Nagar

CORAM:
HON'BLE MR. JUSTICE A.K. PATHAK

A.K. PATHAK, J.

For judgment, see Criminal Appeal No. 222/2015.

A.K. PATHAK, J.

DECEMBER 06, 2016 ga

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