Vimla Devi vs Manish Mehra
2016 Latest Caselaw 7249 Del

Citation : 2016 Latest Caselaw 7249 Del
Judgement Date : 5 December, 2016

Delhi High Court

Vimla Devi vs Manish Mehra on 5 December, 2016

$~A-49
*    IN THE HIGH COURT OF DELHI AT NEW DELHI


%                                      Date of decision: 05.12.2016

+   RC.REV. 578/2016, CAV.1023/2016 & CM Nos.44883-84/2016

    VIMLA DEVI                                     ..... Petitioner
                     Through     Mr.Sunil Dutt Dixit, Advocate

                     versus

    MANISH MEHRA                            ..... Respondent
                 Through  Mr.Jos Chiramel, Advocate
    CORAM:
    HON'BLE MR. JUSTICE JAYANT NATH

JAYANT NATH, J. (ORAL)

For orders see RC.REV. 575/2016.

(JAYANT NATH) JUDGE

DECEMBER 05, 2016/v

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