Fox Star Studios India Limited vs John Ceege & Ors
2016 Latest Caselaw 5574 Del

Citation : 2016 Latest Caselaw 5574 Del
Judgement Date : 26 August, 2016

Delhi High Court

Fox Star Studios India Limited vs John Ceege & Ors on 26 August, 2016

$~31
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      TR.P.(C) 36/2016 & IAs No.10313-14/2016
       FOX STAR STUDIOS INDIA LIMITED             ..... Petitioner
                    Through : Mr. Yatinder Garg, Advocate

                          versus

       JOHN CEEGE & ORS                          ..... Respondents
                     Through : Ms. Nupur Lamba, Advocate for R-23

       CORAM:
       HON'BLE MS. JUSTICE HIMA KOHLI
                    ORDER

% 26.08.2016

1. Counsel for the petitioner seeks leave to withdraw the present petition, while reserving the right of the petitioner to assail the order dated 28.7.2016 passed by the learned District Judge in CS(OS) No.2975/2014, in accordance with law.

2. Leave, as prayed for, is granted. The petition is dismissed as withdrawn, along with the pending applications.

HIMA KOHLI, J AUGUST 26, 2016 sk/rkb

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