Shri Gopal Krishan Kapoor And Ors. vs R.S. Chhabra And Ors.
2016 Latest Caselaw 5545 Del

*      IN THE HIGH COURT OF DELHI AT NEW DELHI

                                                          Reserved on: 25.05.2016
                                                        Pronounced on: 24.08.2016


+      FAO(OS) 461/2015, C.M. APPL.15308-15309/2015
       SHRI GOPAL KRISHAN KAPOOR & ORS           ..... Appellants
                      versus
       R S CHHABRA & ORS                         ..... Respondents

+ FAO(OS) 462/2015, C.M. APPL.15312-15313/2015 GOPAL KRISHAN KAPOOR & ORS ..... Appellants versus R S CHHABRA & ORS ..... Respondents Through : Sh. P. Kapoor, Ms. Bina Gupta, Sh. Ramesh Singh and Sh. Ranjit Raut, Advocates, for appellants in Item Nos. 3 to 5. Sh. C.L. Sachdeva, Sh. Preet Pal Singh and Sh. Yash Chawla, Advocates, for Respondents in Item Nos. 3 to 5.

CORAM:

HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MS. JUSTICE DEEPA SHARMA MR. JUSTICE S. RAVINDRA BHAT % The appeals are dismissed without any order as to costs. For detailed judgment, the decision dated 24.08.2016 in FAO(OS) 437/2015 may be referred to.

S. RAVINDRA BHAT (JUDGE)

DEEPA SHARMA (JUDGE) AUGUST 24, 2016

FAO(OS) 461/15 & 462/15 Page 1