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M/S Sohan Lal Nem Chand Jain vs Trident Group & Ors
2016 Latest Caselaw 5541 Del

Citation : 2016 Latest Caselaw 5541 Del
Judgement Date : 24 August, 2016

Delhi High Court
M/S Sohan Lal Nem Chand Jain vs Trident Group & Ors on 24 August, 2016
$~4 (CCP)
*     IN THE HIGH COURT OF DELHI AT NEW DELHI
+     CCP(O) 112/2010 in CS(OS) 796/2010 and I.A. 803/2012
      M/S SOHAN LAL NEM CHAND JAIN               ..... Petitioner
                   Through: Mr. Pavit Singh Katoch, Advocate with
                   Mr. Puneet Jain, Partner.

                         versus

      TRIDENT GROUP & ORS                         ..... Respondents
                   Through: Mr. Shantanu Tyagi, Advocate with
                   Mr. Lalit Kakar, Advocate for R-1 and R-2.

      CORAM:
      HON'BLE MS. JUSTICE HIMA KOHLI

                         ORDER

% 24.08.2016

1. Counsel for the petitioner states that as the parties have arrived at a negotiated settlement, he has instructions not to press the present contempt petition.

2. The contempt petition is disposed of alongwith the pending application.

HIMA KOHLI, J AUGUST 24, 2016 rkb

 
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