Ramesh H Ramchandani vs K.H.Ramchandani & Ors
2016 Latest Caselaw 5241 Del

Citation : 2016 Latest Caselaw 5241 Del
Judgement Date : 9 August, 2016

Delhi High Court

Ramesh H Ramchandani vs K.H.Ramchandani & Ors on 9 August, 2016

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*     IN THE HIGH COURT OF DELHI AT NEW DELHI
+     CS(OS) 321/2014 & IA NO. 2136/2014
      RAMESH H RAMCHANDANI                  ..... Plaintiff
                  Through: Ms.Leena Tuteja with Mr. Ishaan
                           Chawla, Advs.

                          versus

      K.H.RAMCHANDANI & ORS                                 ..... Defendants
                  Through: None

      CORAM:
      HON'BLE MS. JUSTICE HIMA KOHLI

                          ORDER

% 09.08.2016

1. Counsel for the plaintiff states that during the pendency of the suit, the parties have been able to arrive at an out of court settlement and therefore, the plaintiff does not wish to pursue the present suit any further.

2. The suit is dismissed as withdrawn, alongwith the pending application.

HIMA KOHLI, J AUGUST 09, 2016 neelam

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