Sandeep Khanna vs National Agricultural ...
2016 Latest Caselaw 5007 Del

Citation : 2016 Latest Caselaw 5007 Del
Judgement Date : 1 August, 2016

Delhi High Court

Sandeep Khanna vs National Agricultural ... on 1 August, 2016

*      IN THE HIGH COURT OF DELHI AT NEW DELHI
                                                 Reserved on: 12.05.2016
%                                              Decided on: 01.08.2016

+      FAO (OS) 317/2010
       SANDEEP KHANNA                           ..... Appellant
                       Through: Mr. Mukesh Anand, Advocate.
                            versus
       NATIONAL AGRICULTURAL CO-OPERATIVE
       MARKETING FEDERATION OF INDIA LTD .... Respondent
                               Through:     Mr. A K Thakur, Mr. R K
                                            Mishra and Ms. Rajeshwari Jha,
                                            Advocate.
       CORAM:
       HON'BLE MR. JUSTICE S. RAVINDRA BHAT
       HON'BLE MS. JUSTICE DEEPA SHARMA

        DEEPA SHARMA, J.

For detailed judgment, refer to judgment dated 01.08.2016 passed in FAO (OS) 93/2010 titled as Rajesh Khanna vs. National Agricultural Co-operative Marketing Federation of India Ltd.

DEEPA SHARMA (JUDGE)

S. RAVINDRA BHAT (JUDGE)

AUGUST 01, 2016/sapna

FAO (OS) No. 93/2010, FA(OS) No. 317/2010 Page 1

Download the LatestLaws.com Mobile App