Rohit Tyagi vs Umawati Sood And Ors.
2016 Latest Caselaw 2930 Del

Citation : 2016 Latest Caselaw 2930 Del
Judgement Date : 22 April, 2016

Delhi High Court

Rohit Tyagi vs Umawati Sood And Ors. on 22 April, 2016

Author: S.Ravindra Bhat

*      IN THE HIGH COURT OF DELHI AT NEW DELHI

                                              Reserved on: 04.03.2016
                                            Pronounced on: 22.04.2016

+      RFA(OS) 77/2015 and CM No. 14389/2015
       ROHIT TYAGI                                 ..... Appellant
                       Through: Mr. Manish Pratap Singh, Advocate.

                        versus

       UMAWATI SOOD & ORS                       ..... Respondents

Through: Mr Atulay Nehra, Advocate.

CORAM:

HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MS. JUSTICE DEEPA SHARMA

MR. JUSTICE S. RAVINDRA BHAT % RFA(OS) 77/2015 is dismissed. For detailed judgment, the decision dated 22.04.2016 in FAO(OS) 344/2015 may be referred to.

S. RAVINDRA BHAT (JUDGE)

DEEPA SHARMA (JUDGE) APRIL 22, 2016

RFA(OS) 77/2015 Page 1

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