Polo Amusement Park Ltd. vs Govt. Of Nct Of Delhi And Anr.
2016 Latest Caselaw 2920 Del

*       IN THE HIGH COURT OF DELHI AT NEW DELHI

                                                         Reserved on: 02.12.2015
                                                       Pronounced on: 22.04.2016

+       W.P.(C) 7589/2012 & C.M.No.19267/2012
        POLO AMUSEMENT PARK LTD.                     ..... Petitioner
                          Through: Mr. Hari Shankar, Senior Advocate
                                   with Mr. Vivek Chib, Mr. Kushal
                                   Gupta and Mr. S. Sunil, Advocates.
                   versus
        GOVT OF NCT OF DELHI AND ANR.                ..... Respondents

Through: Mr. Naushad Ahmed Khan, Addl.

Standing Counsel (Civil), GNCTD.

+ W.P.(C) 2424/2013 & C.M.No.4611/2013 M/S POLO AMUSEMENT PARK LTD ..... Petitioner Through: Mr. Hari Shankar, Sr. Advocate with Mr. Vivek Chib, Mr. Kushal Gupta and Mr. S. Sunil, Advocates. versus GOVT. OF NCT OF DELHI AND ANR. ..... Respondents Through: Mr. Naushad Ahmed Khan, Addl. Standing Counsel (Civil), GNCTD.

+ W.P.(C) 2425/2013 & C.M.No.4612/2013 M/S POLO AMUSEMENT PARK LTD ..... Petitioner Through: Mr. Hari Shankar, Senior Advocate with Mr. Vivek Chib, Mr. Kushal Gupta and Mr. S. Sunil, Advocates. versus GOVT. OF NCT OF DELHI AND ANR. ..... Respondents Through: Mr. Naushad Ahmed Khan, Addl.

Standing Counsel (Civil), GNCTD.

+ W.P.(C) 2450/2013 & C.M.No.4646/2013 M/S POLO AMUSEMENT PARK LTD ..... Petitioner

W.P.(C) 7589/12, 2424/13, 2425/13, 2450/13 & 2451/13 Page 1 Through: Mr. Hari Shankar, Senior Advocate with Mr. Vivek Chib, Mr. Kushal Gupta and Mr. S. Sunil, Advocates. versus GOVT. OF NCT OF DELHI AND ANR. ..... Respondents Through: Mr. Naushad Ahmed Khan, Addl.

Standing Counsel (Civil), GNCTD.

+ W.P.(C) 2451/2013 & C.M.No.4647/2013 M/S POLO AMUSEMENT PARK LTD. ..... Petitioner Through: Mr. Hari Shankar, Senior Advocate with Mr. Vivek Chib, Mr. Kushal Gupta and Mr. S. Sunil, Advocates. versus GOVT. OF NCT OF DELHI AND ANR. ..... Respondents Through: Mr. Naushad Ahmed Khan, Addl.Standing Counsel (Civil), GNCTD

CORAM:

HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MS. JUSTICE DEEPA SHARMA MR. JUSTICE S. RAVINDRA BHAT %

1. W.P.(C) 7589/2012, W.P.(C) 2424/2013, W.P.(C) 2425/2013, W.P.(C) 2450/2013 & W.P.(C) 2451/2013 are disposed of.

2. For detailed judgment, the decision dated 22.04.2016 in W.P.(C) 1896/2002 may be referred to.

S. RAVINDRA BHAT (JUDGE)

DEEPA SHARMA (JUDGE) APRIL 22, 2016

W.P.(C) 7589/12, 2424/13, 2425/13, 2450/13 & 2451/13 Page 2