Ravinder @ Kala vs The State
2016 Latest Caselaw 2702 Del

*     IN THE HIGH COURT OF DELHI AT NEW DELHI

                              RESERVED ON : 3rd MARCH, 2016
                              DECIDED ON : 6th APRIL, 2016

+                  CRL.A. 1358/2013
      HIRA LAL @ LUCKY                         ..... Appellant
                   Through : Mr.Prakash Sinha, Advocate with
                             Mr.Yogesh Goel, Advocate.
                   versus
      THE STATE                                            ..... Respondent
                         Through :    Mr.Amit Gupta, APP.
AND
+                  CRL.A. 1385/2013
      RAVINDER @ KALA                                      ..... Appellant
                         Through :    Mr.Prakash Sinha, Advocate with
                                      Mr.Yogesh Goel, Advocate.
                         versus
      THE STATE                                            ..... Respondent
                         Through :    Mr.Amit Gupta, APP.
       CORAM:
       HON'BLE MR. JUSTICE S.P.GARG
S.P.GARG, J.

The present appeals stand disposed of in terms of a detailed common judgment delivered today which is placed in the file of Crl.A.1381/2013 titled 'Satish @ Shastri vs. The State'.

(S.P.GARG) JUDGE APRIL 06, 2016 / tr