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Swami Gurudev Muni Chela vs State And Anr.
2015 Latest Caselaw 7488 Del

Citation : 2015 Latest Caselaw 7488 Del
Judgement Date : 30 September, 2015

Delhi High Court
Swami Gurudev Muni Chela vs State And Anr. on 30 September, 2015
Author: S.Ravindra Bhat
$~
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
                                              Reserved on: 20.08.2015
                                            Pronounced on: 30.09.2015
+      FAO (OS) 26/2013
       SWAMI GURUDEV MUNI CHELA                 ..... Appellant
                       Through: Ms. Gurkirat Kaur and Ms. Jyoti
                       Mendiratta, Advocates.
                        Versus
       STATE AND ANR.                               ..... Respondents

Through : Sh. Peeyosh Kalra, ASC (GNCTD) with Sh. Sudhindra Tripathi and Sh. Samyak Jain, Advocates.

Sh. Ravi Kant Chadha, Sr. Advocate with Ms. Mansi Chadha, Advocate. CORAM:

HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MS. JUSTICE DEEPA SHARMA

MR. JUSTICE S. RAVINDRA BHAT % The Appeal is dismissed. For detailed judgment, the decision dated 30.09.2015 in FAO(OS) 513/2012 may be referred to.

S. RAVINDRA BHAT (JUDGE)

DEEPA SHARMA (JUDGE) SEPTEMBER 30, 2015

 
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