Hrd Private Iti vs Directorate General Of ...
2015 Latest Caselaw 7384 Del

$~43 to 47
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      W.P.(C) 9180/2015
       HRD PRIVATE ITI                                  ..... Petitioner
                        Through: Mr. Sanjay Sharawat and Mr. Ratish
                        Kumar, Advocates

                        versus

       DIRECTORATE GENERAL OF EMPLOYMENT
       AND TRAINING AND ORS                       ..... Respondents
                    Through: Mr. Manish Mohan and Mr. Shivam
                    Chanana, Advocate for R-1
                    Mr. Vikas Chopra, Advocate for R-2

+      W.P.(C) 9181/2015
       VIVEKANAND PRIVATE ITI                           ..... Petitioner
                        Through: Mr. Sanjay Sharawat and Mr. Ratish
                        Kumar, Advocates

                        versus

       DIRECTORATE GENERAL OF EMPLOYMENT
       AND TRAINING AND ORS.                      ..... Respondents
                    Through: Mr. Manish Mohan and Mr. Shivam
                    Chanana, Advocate for R-1
                    Mr. Vikas Chopra, Advocate for R-2

+      W.P.(C) 9182/2015
       ANMOL PRIVATE ITI                                ..... Petitioner
                        Through: Mr. Sanjay Sharawat and Mr. Ratish
                        Kumar, Advocates

                        versus




WP(C) 9180/2015                               Page 1 of 3
        DIRECTORATE GENERAL OF EMPLOYMENT
       & TRAINING & ORS                           ..... Respondents
                    Through: Mr. Ajay Digpaul, Ms. Medha Arya and
                    Ms. Rishika Katyal, Advocates for R-1
                    Mr. Vikas Chopra, Advocate for R-3

+      W.P.(C) 9183/2015
       ASHISH PRIVATE ITI                              ..... Petitioner
                       Through: Mr. Sanjay Sharawat and Mr. Ratish
                       Kumar, Advocates

                       versus

       DIRECTORATE GENERAL OF EMPLOYMENT
       & TRAINING & ORS                           ..... Respondents
                    Through: Mr. Ajay Digpaul, Ms. Medha Arya and
                    Ms. Rishika Katyal, Advocates for R-1
                    Mr. Vikas Chopra, Advocate for R-3

+      W.P.(C) 9188/2015
       L J PRIVATE ITI & ANR                           ..... Petitioners
                       Through: Mr. Sanjay Sharawat and Mr. Ratish
                       Kumar, Advocates

                       versus

       DIRECTORATE GENERAL OF EMPLOYMENT
       & TRAINING & ORS                           ..... Respondents
                    Through: Mr. Ajay Digpaul, Ms. Medha Arya and
                    Ms. Rishika Katyal, Advocates for R-1
                    Mr. Vikas Chopra, Advocate for R-3

       CORAM:
       HON'BLE MR. JUSTICE RAJIV SHAKDHER




WP(C) 9180/2015                              Page 2 of 3
                     ORDER

% 28.09.2015

The learned counsel for the parties inform me that the captioned petitions are covered by a judgment passed by this court dated 24.09.2015, in a batch of writ petitions, in which the lead petition was : WP(C) 8849/2015, titled : Mata Santosh Devi Private ITI Vs. Directorate General of Employment and Training and Ors.

Accordingly, the captioned petitions are allowed. The respondents will act, as per the directions issued in the aforesaid judgment.

RAJIV SHAKDHER, J SEPTEMBER 28, 2015 yg