Mrs. Surabhi Gehlot And Ors. vs Mrs. Swarn Kanta Punj
2015 Latest Caselaw 7139 Del

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*      IN THE HIGH COURT OF DELHI AT NEW DELHI
                                               Reserved on: 21.07.2015
                                             Pronounced on: 18.09.2015

+      FAO (OS) 420/2013, C.M. APPL.14516/2013
       MRS. SURABHI GEHLOT AND ORS.             ..... Appellants
                     Through: Mr. Sudhir Nandrajog, Sr. Advocate
                     alongwith Mr. Amitabh Chaturvedi, Mr. Sumit
                     Gahlawat, Mr. T.S. Thakraar and Mr. Nikhil
                     Bhalla, Advocates.

                        versus
       MRS. SWARN KANTA PUNJ                    ..... Respondent

Through : Mr. Sanjeev Sindhwani, Sr. Advocate alongwith Mr. R.V. Saini, Mr. Uday and Mr. Ayush Arora, Advocates.

CORAM:

HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MS. JUSTICE DEEPA SHARMA

MR. JUSTICE S. RAVINDRA BHAT

% For detailed judgment, the decision dated 18.09.2015 in FAO(OS) 367/2013 may be referred to.

S. RAVINDRA BHAT (JUDGE)

DEEPA SHARMA (JUDGE) SEPTEMBER 18, 2015

FAO (OS) 420/2013 Page 1