Hamdard Laboratories India And ... vs Assistant Director Of Income Tax ...
2015 Latest Caselaw 7138 Del

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*       IN THE HIGH COURT OF DELHI AT NEW DELHI
                                                         Reserved on: 18.03.2015
                                                       Pronounced on: 18.09.2015
+       W.P.(C) 5715/2013
+       W.P.(C) 5716/2013
+       W.P.(C) 5718/2013
+       W.P.(C) 5729/2013

        HAMDARD LABORATORIES INDIA AND ANR...... Petitioners

                                 Through : Sh. Parag. P. Tripathi, Sr. Advocate
                                 with Sh. Simran Mehta, Advocate.

                                 versus
        ASSISTANT DIRECTOR OF INCOME TAX (EXEMPTION)
                                              ..... Respondent

Through : Sh. Rohit Madan with Sh. Ruchir Bhatia, Advocates.

+ W.P.(C) 5711/2013 & C.M. NO.12626/2013 HAMDARD LABORATORIES (INDIA) AND ANR...... Petitioners

Through : Sh. Parag. P. Tripathi, Sr. Advocate with Sh. Simran Mehta, Advocate.

versus DIRECTOR GENERAL OF INCOME TAX (EXEMPTIONS) ..... Respondent

Through : Sh. Rohit Madan with Sh. Ruchir Bhatia, Advocates.

W.P.(C) 5715/13, 5716/13, 5718/13, 5729/13 & 5711/13 Page 1 CORAM:

HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE R.K. GAUBA

MR. JUSTICE S. RAVINDRA BHAT % For detailed judgment, the decision dated 18.09.2015 in W.P.(C) 3599/2012 may be referred to.

S. RAVINDRA BHAT (JUDGE)

R.K. GAUBA (JUDGE) SEPTEMBER 18, 2015

W.P.(C) 5715/13, 5716/13, 5718/13, 5729/13 & 5711/13 Page 2