Smt Shakuntala Devi vs State And Anr
2015 Latest Caselaw 7020 Del

Citation : 2015 Latest Caselaw 7020 Del
Judgement Date : 16 September, 2015

Delhi High Court

Smt Shakuntala Devi vs State And Anr on 16 September, 2015

Author: Hima Kohli

$~24
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      TEST.CAS. 86/2015
       SMT SHAKUNTALA DEVI                        ..... Petitioner
                     Through : Mr. V.K. Malhotra, proxy counsel for
                     Mr. V.N. Sharma, Advocate

                         versus

       STATE & ANR                               ..... Respondents
                         Through : None.

       CORAM:
       HON'BLE MS. JUSTICE HIMA KOHLI
                     ORDER

% 16.09.2015

1. Proxy counsel appearing for the counsel for the petitioner states,

on instructions, that he may be permitted to withdraw the present

petition.

2. Leave, as prayed for, is granted. The petition is dismissed as

withdrawn.

HIMA KOHLI, J SEPTEMBER 16, 2015 sk

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