Siddharth Kara vs Jaya International Llc And Ors
2015 Latest Caselaw 6823 Del

$~37.
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
+     CS(OS) 1082/2014 and I.A. 11275/2014, 16106/2014
      SIDDHARTH KARA                          ..... Plaintiff
                    Through: Mr. Muzzam Khan, Advocate

                        versus

      JAYA INTERNATIONAL LLC AND ORS             ..... Defendants
                     Through: Mr. Harshwardhan Jha, Advocate for
                     D-4.
                     Mr. Rohit Gandhi, Advocate with Mr. Varun
                     Garg, Advocate for D-5.

      CORAM:
      HON'BLE MS. JUSTICE HIMA KOHLI

                        ORDER

% 10.09.2015

1. Counsel for the plaintiff states on instructions that he may be

permitted to withdraw the present suit against the defendants No.4

and 5. He states that the suit has already been decreed qua

defendants No.1 to 3 in terms of the settlement recorded between the

plaintiff and the said defendants in I.A. 6148/2015.

2. In view of the submission made hereinabove, the suit is

dismissed as withdrawn alongwith the pending applications.

HIMA KOHLI, J SEPTEMBER 10, 2015 rkb