Power Grid Corporation Of India ... vs Klen & Marshalls Manufacturers ...
2015 Latest Caselaw 6774 Del

Citation : 2015 Latest Caselaw 6774 Del
Judgement Date : 9 September, 2015

Delhi High Court

Power Grid Corporation Of India ... vs Klen & Marshalls Manufacturers ... on 9 September, 2015

Author: S.Ravindra Bhat

$~
*      IN THE HIGH COURT OF DELHI AT NEW DELHI

                                              Reserved on: 12.08.2015
                                           Pronounced on : 09.09.2015

+      FAO (OS) 460/2011, C.M. APPL.9256/2013
       POWER GRID CORPORATION OF INDIA LTD.
                                                         .....Appellant
                        Through: Sh. S.B. Upadhyay, Sr. Advocate with
                        Sh. P.K. Mishra, Advocate.
                   Versus
       KLEN & MARSHALLS MANUFACTURERS AND EXPORTERS
       LTD.                                     .....Respondents

Through: Ms. Mohna. M. Lal and Ms. Geetali Talukdar, Advocates. CORAM:

HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MS. JUSTICE DEEPA SHARMA

MR. JUSTICE S. RAVINDRA BHAT

For detailed judgment, the decision dated 09.09.2015 in FAO(OS) 654/2010 may be referred to.

S. RAVINDRA BHAT (JUDGE)

DEEPA SHARMA (JUDGE) SEPTEMBER 9, 2015

FAO(OS) 460/2011 Page 1

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