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Surjit Singh Guleria & Ors. vs Union Of India & Ors.
2015 Latest Caselaw 6600 Del

Citation : 2015 Latest Caselaw 6600 Del
Judgement Date : 3 September, 2015

Delhi High Court
Surjit Singh Guleria & Ors. vs Union Of India & Ors. on 3 September, 2015
Author: Najmi Waziri
*     IN THE HIGH COURT OF DELHI AT NEW DELHI

                                             Date of Decision: 03.09.2015

+     W.P(C) 4932/2012 & CM No. 18436/2014

      SURJIT SINGH GULERIA & ORS.               .... Petitioners
                    Through: Mrs. Rekha Palli, Sr. Advocate with Ms.
                              Poonam Singh, Ms. Ankita Patnaik, Mr.
                              Nikhil Palli, Ms. Shruti Munjal & Ms.
                              Garima Sachdeva, Advocates
                    versus

      UNION OF INDIA & ORS.                            ..... Respondents
                    Through:         Mr. Jaswinder Singh, Advocate for R-1
                                     & 2 with Mrs. Mona Singh, Dr. (CRD),
                                     DoPT
                                     Mr. Ruchir Mishra & Mr. Mukesh
                                     Tiwari, Advocates for R-3 to R-4

CORAM:
HON'BLE MR. JUSTICE KAILASH GAMBHIR
HON'BLE MR. JUSTICE NAJMI WAZIRI

NAJMI WAZIRI, J.

For order, see WP(C) No. 153/2013, titled G.J. Singh & Ors. vs. Union of India & Ors.

(NAJMI WAZIRI) JUDGE

(KAILASH GAMBHIR) JUDGE SEPTEMBER 03, 2015/tp

 
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