Radiant Life Care (Delhi) Pvt Ltd vs Kuldeep Singh Bhogal & Ors
2015 Latest Caselaw 8052 Del

Citation : 2015 Latest Caselaw 8052 Del
Judgement Date : 19 October, 2015

Delhi High Court

Radiant Life Care (Delhi) Pvt Ltd vs Kuldeep Singh Bhogal & Ors on 19 October, 2015

Author: Hima Kohli

$~7.

*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      CS(OS) 1375/2013
       RADIANT LIFE CARE (DELHI) PVT LTD         ..... Plaintiff
                      Through: Mr. Amitabh Chaturvedi, Advocate

                         versus


       KULDEEP SINGH BHOGAL & ORS                       ..... Defendants
                     Through: None

       CORAM:
       HON'BLE MS. JUSTICE HIMA KOHLI

                         ORDER

% 19.10.2015

1. Counsel for the plaintiff seeks leave to withdraw the present suit

on the ground that the plaintiff has arrived at a settlement with the

defendants in OMP 99/2013.

2. Leave, as prayed for, is granted. The suit is disposed of.

HIMA KOHLI, J OCTOBER 19, 2015 rkb

Download the LatestLaws.com Mobile App