Shamsher Singh vs State
2015 Latest Caselaw 7734 Del

Citation : 2015 Latest Caselaw 7734 Del
Judgement Date : 8 October, 2015

Delhi High Court

Shamsher Singh vs State on 8 October, 2015

*     IN THE HIGH COURT OF DELHI AT NEW DELHI

                              RESERVED ON : JULY 09, 2015
                              DECIDED ON : OCTOBER 08, 2015

+                       CRL.A.323/2005

      SHAMSHER SINGH
                                                      ..... Appellant
                        Through :    Mr.Tushar Sharma, Advocate

                        versus

      STATE
                                                       ..... Respondent
                        Through :    Ms.Fizani Husain, APP.

      CORAM:
      HON'BLE MR. JUSTICE S.P.GARG

S.P.GARG, J.

The present appeal is allowed in terms of a detailed common

judgment delivered today which is placed in the file of Crl.A.No.320-

321/2005 titled Amrik Singh & Anr. vs. The State NCT of Delhi.

(S.P.GARG) JUDGE OCTOBER 08, 2015/sa

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