State vs Pawan Bajaj Alias Pamma
2015 Latest Caselaw 7703 Del

Citation : 2015 Latest Caselaw 7703 Del
Judgement Date : 7 October, 2015

Delhi High Court

State vs Pawan Bajaj Alias Pamma on 7 October, 2015

$~R-41B (Part A)

*       IN THE HIGH COURT OF DELHI AT NEW DELHI
                                   Date of decision: 07th October, 2015

+                         CRL.A. 673/2015

      STATE                                               ..... Appellant
                          Through        Ms. Aashaa Tiwari, APP

                          versus

      PAWAN BAJAJ alias PAMMA
                                                       ..... Respondent

Through Ms. Purnima Maheshwari, Adv.

CORAM:

HON'BLE MR. JUSTICE SANJIV KHANNA HON'BLE MR. JUSTICE R.K.GAUBA

R.K.GAUBA, J. (ORAL):

For detailed judgment, the decision dated 07.10.2015 in Crl.A.No.1581/2014 may be referred to.

(R.K.GAUBA) JUDGE

(SANJIV KHANNA) JUDGE

OCTOBER 07, 2015 vld

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