Raju @ Nepali vs State
2015 Latest Caselaw 7656 Del

*     IN THE HIGH COURT OF DELHI AT NEW DELHI

                              RESERVED ON : 4th AUGUST, 2015
                              DECIDED ON : 6th OCTOBER, 2015

+                        CRL.A.671/2011

      RAJU @ NEPALI                                     ..... Appellant
                         Through :   Mr.Joginder Tuli, Advocate with
                                     Mr.Ashu K.Sharma & Ms.Pooja
                                     Arora, Advocates.
                         versus

      STATE                                             ..... Respondent
                         Through :   Mr.Amit Ahlawat, APP.

      CORAM:
      HON'BLE MR. JUSTICE S.P.GARG

S.P.GARG, J.

The present appeal stands disposed of in terms of a detailed

common judgment delivered today which is placed in the file of

Crl.A.No.306/2011 titled 'Ranjeet Kaur vs. State (NCT Govt. of Delhi)'.

(S.P.GARG) JUDGE

OCTOBER 06, 2015 / tr