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Super Cassettes Industries Pvt ... vs Jia News Channel
2015 Latest Caselaw 7526 Del

Citation : 2015 Latest Caselaw 7526 Del
Judgement Date : 1 October, 2015

Delhi High Court
Super Cassettes Industries Pvt ... vs Jia News Channel on 1 October, 2015
$~17
*       IN THE HIGH COURT OF DELHI AT NEW DELHI
+       CS(OS) 4036/2014 & IA No. 26288/2014
        SUPER CASSETTES INDUSTRIES PVT LTD             ..... Plaintiff
                      Through Ms.Prachi Agarwal, Advocate

                        versus

        JIA NEWS CHANNEL                              ..... Defendant
                      Through None
        CORAM:
        HON'BLE MS. JUSTICE HIMA KOHLI

                        ORDER

% 01.10.2015

1. Learned counsel for the plaintiff states that the parties have

been able to arrive at an out of court settlement during the pendency

of the present suit. She therefore seeks leave to withdraw the present

suit.

2. Leave, as prayed for, is granted. The suit is dismissed as

withdrawn, along with pending application.

HIMA KOHLI, J OCTOBER 01, 2015 mk

 
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