Ravinder vs State
2015 Latest Caselaw 8896 Del

*           IN THE HIGH COURT OF DELHI AT NEW DELHI

                                   Reserved on: 05th November, 2015
%                                Date of Decision: 30th November2015


+                       CRL.A. 279/2000
      RAVINDER                                             ..... Appellant
                        Through       Ms. Inderjeet Sidhu, Advocate.

                        versus
      STATE                                         ..... Respondent

Through Ms. Aashaa Tiwari, APP with Inspector C.P. Bhardwaj and ASI Shyam Sunder, PS-Mukherjee Nagar.

CORAM:

HON'BLE MR. JUSTICE SANJIV KHANNA HON'BLE MR. JUSTICE R. K. GAUBA

R. K. GAUBA, J:

For detailed judgment, the decision dated 30.11.2015 in Crl.A. No.198/2000 may be referred to.

(R. K. GAUBA) Judge

(SANJIV KHANNA) NOVEMBER 30, 2015 Judge ss/mr