Mrs Kiran Mahajan vs Smt Ranjeet Kaur & Ors
2015 Latest Caselaw 8589 Del

$~40
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      CS(OS) 3317/2015 & IA No.23301/2015
       MRS KIRAN MAHAJAN                                           ..... Plaintiff
                     Through : None.

                          versus

       SMT RANJEET KAUR & ORS                                ..... Defendants
                     Through : None.
       CORAM:
       HON'BLE MS. JUSTICE HIMA KOHLI
                     ORDER

% 18.11.2015

1. The suit is listed in the category of 'directions'.

2. Having regard to the fact that the plaintiff has valued the suit for

the purposes of pecuniary jurisdiction at Rs.20,01,000/-, which is

below Rs.2.00 crores, the Registry is directed to return the plaint to

the counsel for the plaintiff for the same to be presented before the

competent court vested with the pecuniary jurisdiction to entertain

the same.

3. The suit is disposed of, along with the pending application.

HIMA KOHLI, J NOVEMBER 18, 2015 sk