Upendra Kumar & Anr. vs State
2015 Latest Caselaw 8585 Del

Citation : 2015 Latest Caselaw 8585 Del
Judgement Date : 18 November, 2015

Delhi High Court

Upendra Kumar & Anr. vs State on 18 November, 2015

Author: Hima Kohli

$~26.
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
+     TEST.CAS. 65/2015
      UPENDRA KUMAR & ANR.                      ..... Petitioners
                   Through: Ms. Gargi Tuli, Advocate

                       versus

      STATE                                        ..... Respondent
                       Through: None

      CORAM:
      HON'BLE MS. JUSTICE HIMA KOHLI

                       ORDER

% 18.11.2015

1. Counsel for the petitioners seeks leave to withdraw the present

petition.

2. Leave, as prayed for, is granted. The petition is dismissed as

withdrawn.

HIMA KOHLI, J NOVEMBER 18, 2015 mk

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