Shri Kishan Chand Arora vs Smt. Nirmal Gupta
2015 Latest Caselaw 8546 Del

Citation : 2015 Latest Caselaw 8546 Del
Judgement Date : 17 November, 2015

Delhi High Court

Shri Kishan Chand Arora vs Smt. Nirmal Gupta on 17 November, 2015

Author: Hima Kohli

$~22.
*     IN THE HIGH COURT OF DELHI AT NEW DELHI
+     CS(OS) 3074/2015 and I.A. 21440/2015
      SHRI KISHAN CHAND ARORA                          ..... Plaintiff
                    Through: None

                        versus


      SMT. NIRMAL GUPTA                                ..... Defendant
                     Through: None

      CORAM:
      HON'BLE MS. JUSTICE HIMA KOHLI

                        ORDER

% 17.11.2015

1. The case was passed over on the first call as none was present

on behalf of the plaintiff. Same is the position on the second call.

2. The suit is dismissed in default and for non-prosecution

alongwith the pending application.

HIMA KOHLI, J NOVEMBER 17, 2015 rkb

Download the LatestLaws.com Mobile App