Microsoft Corporation & Anr vs Mahesh K Shivakanth & Ors
2015 Latest Caselaw 8470 Del

Citation : 2015 Latest Caselaw 8470 Del
Judgement Date : 6 November, 2015

Delhi High Court

Microsoft Corporation & Anr vs Mahesh K Shivakanth & Ors on 6 November, 2015

Author: Hima Kohli

$~19CCP
*     IN THE HIGH COURT OF DELHI AT NEW DELHI
+     CCP(O) 98/2012 in CS(OS) 576/2012


      MICROSOFT CORPORATION & ANR                 ..... Petitioners
                    Through : Ms. Kruttika Vijay, Advocate

                       versus

      MAHESH K SHIVAKANTH & ORS                  .....Respondents.
                    Through : Mr. Anuj Malhotra, Advocate with
                    Mr. Sachidanand, Sr. General Manager
                    in person.

      CORAM:
      HON'BLE MS. JUSTICE HIMA KOHLI
                    ORDER

% 06.11.2015

1. By a separate order passed today in CS(OS) 576/2012, the

compromise arrived at between the parties has been recorded and the

suit disposed of .

2. As a result, counsel for the petitioners states that she does not

wish to press the present petition. The same is accordingly disposed

of.

HIMA KOHLI, J NOVEMBER 06, 2015 sk/ap

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