Sunder Alias Raju vs State
2015 Latest Caselaw 8364 Del

*         IN THE HIGH COURT OF DELHI AT NEW DELHI

                                     Reserved on: September 23, 2015
%                                 Date of Decision: November 04, 2015

+                       Crl. A. 558/2012

      SUNDER alias RAJU                               ..... Appellant
                     Through:        Mr. Ravi Chaturvedi, Adv.
                        versus
      STATE                                           ..... Respondent

Through: Ms. Aashaa Tiwari, APP with SI S.

K. Gupta-P.S. Kotwali

CORAM:

HON'BLE MR. JUSTICE SANJIV KHANNA HON'BLE MR. JUSTICE R.K.GAUBA

R. K. GAUBA, J:

For detailed judgment, the decision dated 04.11.2015 in Crl.A. No.305/2012 may be referred to.

(R. K. GAUBA) Judge

(SANJIV KHANNA) Judge NOVEMBER 04, 2015 ss/ak/vld