Dipender Singh vs State And Another
2015 Latest Caselaw 8276 Del

Citation : 2015 Latest Caselaw 8276 Del
Judgement Date : 2 November, 2015

Delhi High Court

Dipender Singh vs State And Another on 2 November, 2015

Author: Hima Kohli

$~20.
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
+     TEST.CAS. 70/2012
      DIPENDER SINGH                                 ..... Petitioner
                        Through: Mr. Amrit Pal Singh Dhaliwal, Adv.

                        versus

      STATE AND ANOTHER                               ..... Respondents
                    Through: None

      CORAM:
      HON'BLE MS. JUSTICE HIMA KOHLI

                        ORDER

% 02.11.2015

1. Counsel for the petitioner states that during the pendency of the

present petition, the parties have submitted themselves to mediation

and pursuant thereto, a Settlement Agreement dated 27.07.2015 has

been recorded, whereunder the parties have resolved all their inter se

disputes. As a result, the petitioner does not wish to press the present

petition.

2. Accordingly, the petition is disposed of.

HIMA KOHLI, J NOVEMBER 02, 2015 rkb

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