Commissioner Of Income Tax (C)-I vs Shri Suresh Nanda
2015 Latest Caselaw 4326 Del

*       IN THE HIGH COURT OF DELHI AT NEW DELHI

                                                  Reserved on: April 22, 2015
                                                Pronounced on: May 27, 2015

+       ITA 722/2014
+       ITA 723/2014

        COMMISSIONER OF INCOME TAX (C)-I             ..... Appellant
                    Through: Mr. N.P. Sahni, Sr. Standing Counsel
                    with Mr. Nitin Gulati, Jr. Standing Counsel.

                           versus

        SHRI SURESH NANDA                          ..... Respondent

Through: Mr. Chetan Sharma, Sr. Advocate with Mr. Sandeep Kapur, Mr. Karan Kumar Gogna, Mr. Mayank Datta and Mr. Amit, Advocates. CORAM:

HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE R.K.GAUBA

MR. JUSTICE R.K.GAUBA % For detailed judgment, the decision dated 27.05.2015 in ITA No.715/2014 may be referred to.

R.K.GAUBA (JUDGE)

S. RAVINDRA BHAT (JUDGE) MAY 27, 2015 ik

ITA Nos.722/2014 etc. Page 1