Commissioner Of Income Tax Delhi ... vs Govind Lal
2015 Latest Caselaw 4109 Del

$~10 & 11
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                   Decided on: May 21,2015
+    ITA 405/2013
     COMMISSIONER OF INCOME TAX DELHI CENTRAL -III
                                              ..... Appellant
                  versus

       GOVIND LAL                                         ..... Respondent

+ ITA 408/2013 COMMISSIONER OF INCOME TAX DELHI CENTRAL -III ..... Appellant versus

VED PRAKASH ..... Respondent

Presence : Mr. P Roy Chaudhuri, sr. standing counsel for revenue Mr. Piyush Kaushik, Adv. for assessee CORAM:

HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE R.K.GAUBA

MR. JUSTICE S. RAVINDRA BHAT (OPEN COURT) % For detailed judgment, the decision dated 21.05.2015 in ITA 404/2013 may be referred to.

S. RAVINDRA BHAT (JUDGE)

R.K.GAUBA (JUDGE) MAY 21, 2015/vld