Director Of Income Tax vs Ram Kishan Kulwant Rai Charitable ...
2015 Latest Caselaw 3861 Del

Citation : 2015 Latest Caselaw 3861 Del
Judgement Date : 14 May, 2015

Delhi High Court

Director Of Income Tax vs Ram Kishan Kulwant Rai Charitable ... on 14 May, 2015

Author: S.Ravindra Bhat

$~3
*      IN THE HIGH COURT OF DELHI AT NEW DELHI

                                            Decided on: May 14, 2015

+      ITA 1322/2010
       DIRECTOR OF INCOME TAX                  ..... Appellant
                     Through: Mr.Rohit Madan, Adv.

                        versus

       RAM KISHAN KULWANT RAI CHARITABLE TRUST
                                                  ..... Respondent

Through: Mr.Sandeep Mittal, Adv.

CORAM:

HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE R.K.GAUBA

MR. JUSTICE S. S. RAVINDRA BHAT

For detailed judgment, the decision dated 14.05.2015 in ITA No.1312/2010 may be referred to.

S. RAVINDRA BHAT, J

R.K.GAUBA, J MAY 14, 2015 mr

ITA Nos.1322/2010 Page 1

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