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M/S Antex Pharma Pvt. Ltd vs M.J.Shah, Director Of Biochem ...
2015 Latest Caselaw 2662 Del

Citation : 2015 Latest Caselaw 2662 Del
Judgement Date : 27 March, 2015

Delhi High Court
M/S Antex Pharma Pvt. Ltd vs M.J.Shah, Director Of Biochem ... on 27 March, 2015
Author: Hima Kohli
*       IN THE HIGH COURT OF DELHI AT NEW DELHI

+                       CCP(O) 43/2013
                                                 Decided on 27.03.2015

IN THE MATTER OF :
M/S ANTEX PHARMA PVT. LTD.                     ..... Petitioner
                   Through: Mr.Sumit Rajput, Advocate

                        versus

M.J.SHAH, DIRECTOR OF
BIOCHEM PHARMACEUTICALS INDUSTRIES LTD.         ..... Respondent
                    Through: Mr. Kapil Kher and Mr.Ankur Gosain,
                    Advocates


CORAM
HON'BLE MS.JUSTICE HIMA KOHLI

HIMA KOHLI, J. (Oral)

1. Counsel for the petitioner states that in view of the fact that the

parties have arrived at an out of court settlement, his client does not

wish to press the present petition.

2. In view of the aforesaid submission, the petition is disposed of.




                                                     (HIMA KOHLI)
MARCH 27, 2015                                          JUDGE
mk

 
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