Cit vs Microwave Communications Ltd
2015 Latest Caselaw 2481 Del

$~45 & 46
*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                                  Decided on 23rd March, 2015
+      ITA 1738/2010
+      ITA 1739/2010

       CIT                                                     ..... Appellant
                           versus

       MICROWAVE COMMUNICATIONS LTD
                                                               ..... Respondent

Presence : Ms. Suruchi Aggarwal, sr. standing counsel for the revenue Ms. Poonam Ahuja and Mr. Rohit Kumar Gupta, Advs. for the assessee

CORAM:

HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE R.K.GAUBA

MR. JUSTICE S. RAVINDRA BHAT (OPEN COURT) % For detailed judgment, the decision dated 23.03.2015 in ITA 799/2014 may be referred to.

S. RAVINDRA BHAT (JUDGE)

R.K.GAUBA (JUDGE)

MARCH 23, 2015 vld

ITA 1738/2010 & conn.

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