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Commissioner Of Income Tax, Large ... vs Indian Railway Finance ...
2015 Latest Caselaw 2480 Del

Citation : 2015 Latest Caselaw 2480 Del
Judgement Date : 23 March, 2015

Delhi High Court
Commissioner Of Income Tax, Large ... vs Indian Railway Finance ... on 23 March, 2015
Author: S.Ravindra Bhat
$~5 to 7
*     IN THE HIGH COURT OF DELHI AT NEW DELHI

                                            Decided on 23rd March, 2015
+       ITA 105/2015
+       ITA 106/2015
+       ITA 104/2015

        COMMISSIONER OF INCOME TAX, LARGE TAX PAYER
        UNIT, DELHI                          ..... Appellant
                    Through  Ms. Suruchi Aggarwal, sr. standing
                             counsel
                    versus

        INDIAN RAILWAY FINANCE CORPORATION LTD.
                                                      ..... Respondent

Through Mr. S. Krishnan, Adv. CORAM:

HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE R.K.GAUBA

MR. JUSTICE S. RAVINDRA BHAT (OPEN COURT) % For detailed judgment, the decision dated 23.03.2015 in ITA No.103/2015 may be referred to.

S. RAVINDRA BHAT (JUDGE)

R.K.GAUBA (JUDGE) MARCH 23, 2015 vld

ITA 105/2015 & conn.

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