Agence Frances Press vs Asst. Dirctor Of Income Tax
2015 Latest Caselaw 2479 Del

$~41 to 43
*     IN THE HIGH COURT OF DELHI AT NEW DELHI

                                           Decided on 23rd March, 2015
+       ITA 223/2015
+       ITA 224/2015
+       ITA 225/2015

        AGENCE FRANCES PRESS                       ..... Appellant
                      Through  Mr. Kaanan Kapur and Mr. Bhushan
                               Kapur, Advs.
                      versus
        ASST. DIRCTOR OF INCOME TAX                ..... Respondent

Through Mr. N P Sahni, sr. standing counsel

CORAM:

HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE R.K.GAUBA

MR. JUSTICE S. RAVINDRA BHAT (OPEN COURT) % For detailed judgment, the decision dated 23.03.2015 in ITA No.222/2015 may be referred to.

S. RAVINDRA BHAT (JUDGE)

R.K.GAUBA (JUDGE)

MARCH 23, 2015/vld

ITA 223/2015 & conn.

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