Arun Dokania vs The Commissioner Of Customs ...
2015 Latest Caselaw 2407 Del

$~6 to 11

*      IN THE HIGH COURT OF DELHI AT NEW DELHI
                                 Decided on: March 20,2015

+      CUSAA 25/2014
       GOPAL DOKANIA                          ..... Appellant
                        versus
       THE COMMISSIONER OF CUSTOMS ( IMPORT
       ANDGENERAL)                        ..... Respondent

+      CUSAA 26/2014
       ANUP SINGH                             ..... Appellant
                        versus

THE COMMISSIONER OF CUSTOMS (IMPORT AND GENERAL), ..... Respondent

+ CUSAA 27/2014 ARUN DOKANIA ..... Appellant versus THE COMMISSIONER OF CUSTOMS (IMPORT AND GENERAL), ..... Respondent

+ CUSAA 28/2014 SANJEEV JAIN ..... Appellant versus THE COMMISSIONER OF CUSTOMS (IMPORT AND GENERAL) ..... Respondent

+ CUSAA 29/2014 NITESH KUMAR KEDIA ..... Appellant versus THE COMMISSIONER OF CUSTOMS (IMPORT AND GENERAL), ..... Respondent

+ CUSAA 30/2014 ANUDEEP SINGH ..... Appellant versus

THE COMMISSIONER OF CUSTOMS (IMPORT AND GENERAL) ..... Respondent

Presence : Mr. Shailendra Bhardwaj and Mrs. Aroma S Bhardwaj, Advs.

for the appellant Mr. Satish Kumar, sr. standing counsel for the respondent CORAM:

HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE R.K.GAUBA

MR. JUSTICE S. RAVINDRA BHAT (OPEN COURT)

% For detailed judgment, the decision dated 20.03.2015 in CUSAA No.24/2014 may be referred to.

S. RAVINDRA BHAT (JUDGE)

R.K.GAUBA (JUDGE) MARCH 20, 2015 vld