B. R. Fibres (P) Ltd vs The Commissioner Value Added Tax
2015 Latest Caselaw 2272 Del

$~12 to 15
*     IN THE HIGH COURT OF DELHI AT NEW DELHI
                                Decided on: March 17, 2015
+     ST.APPL. 68/2014
+     ST.APPL. 69/2014
+     ST.APPL. 70/2014
+     ST.APPL. 73/2014

       B. R. FIBRES (P) LTD.                         ..... Petitioner
                        Through     Mr. Vinod Bhushan Srivastava and
                                    Mr. Ravi Choudhary, Advs.

                        versus

       THE COMMISSIONER VALUE ADDED TAX ..... Respondent

Through Mr. Sushil Dutt Salwan, ASC

CORAM:

HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE R.K.GAUBA

MR. JUSTICE S. RAVINDRA BHAT (OPEN COURT)

% For detailed judgment, the decision dated 17.03.2015 in ST.APPL. 72/2014 may be referred to.

S. RAVINDRA BHAT (JUDGE)

R.K.GAUBA (JUDGE) MARCH 17, 2015 vld

STA No.68/2014 Page 1