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Rama Sinha & Ors vs Canara Bank
2015 Latest Caselaw 2196 Del

Citation : 2015 Latest Caselaw 2196 Del
Judgement Date : 13 March, 2015

Delhi High Court
Rama Sinha & Ors vs Canara Bank on 13 March, 2015
Author: S.Ravindra Bhat
$~17
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
                                              Decided on 13th March, 2015
+      W.P.(C) 2364/2015 &C.M.Nos.4248-49/2015

       RAMA SINHA & ORS                               ..... Petitioners
                    Through:         Mr.Chirag Jamwal, Adv.
                    versus

       CANARA BANK                                    ..... Respondent

Through: Mr.Karan Khanna, Adv. CORAM:

HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE R.K.GAUBA

MR. JUSTICE S. RAVINDRA BHAT (OPEN COURT)

% For detailed judgment, the decision dated 11.03.2015 in W.P.(C) No. 2364/2015 may be referred to.

S. RAVINDRA BHAT, J

R.K.GAUBA, J MARCH 13, 2015 mr

WPC 2364/2015 Page 1

 
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