Sukhwant Singh vs State
2015 Latest Caselaw 5421 Del

*      IN THE HIGH COURT OF DELHI AT NEW DELHI
                                       Reserved on: 09.07.2015
                                     Pronounced on: 29.07.2015
+      CRL.A. 399/1998
       SUKHWANT SINGH                                   ..... Appellant
                                Through: Mr. N. Hariharan, Sr. Advocate
                                with Mr. Sarvan S. Chauhan, Mr. Vaibhav
                                Sharma, Mr. Siddharth S. Yadav, Mr. Varun
                                Deswal & Mr. Amit S. Chauhan, Advocates.
                                   versus
       STATE                                            ..... Respondent

Through: Mr. Varun Goswami, APP. + CRL.A. 439/2013 STATE ..... Appellant Through: Mr. Varun Goswami, APP along with Inspector Rakesh Kumar, P.S. Adarsh Nagar.

versus VIRENDER SINGH ..... Respondent Through: Mr. Sumeet Verma & Mr. Amit Kala, Advocates. CORAM:

HON'BLE MR. JUSTICE SANJIV KHANNA HON'BLE MR. JUSTICE R.K. GAUBA

MR. JUSTICE R.K. GAUBA % For detailed judgment, the decision dated 29.07.2015 in Crl.A. No.392/1998 may be referred to.

R.K.GAUBA (JUDGE)

SANJIV KHANNA (JUDGE)

JULY 29, 2015 Ik/mr/ss