Sonu Yadav vs Union Of India And Ors.
2015 Latest Caselaw 5244 Del

$~10
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
%                                            DECIDED ON: 21.07.2015

+                       W.P.(C) 3242/2014
       SONU YADAV                                         ..... Petitioner
                        Through : Ms. Jyoti Singh, Sr. Advocate with Sh.
                        Sh. A.K. Trivedi, Sh. Padma Kumar, Ms. Tinu
                        Bajwa, Sh. Amandeep Joshi, Sh. Sameer Sharma
                        and Sh. Ashok. K. Vij, Advocates.

                        versus

       UNION OF INDIA & ORS.                        ..... Respondents

Through : Sh. Rajesh Gogna, CGSC with Ms. L. Gangmei, Advocate, for Respondent Nos. 1 to 6.

CORAM:

HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MS. JUSTICE DEEPA SHARMA S.RAVINDRA BHAT, J. (OPEN COURT)

For detailed order, refer to judgment of the even date passed in W.P.(C)6107/2013 - GD Constable Anil v. UOI & Ors.

                                                S. RAVINDRA BHAT, J



                                                   DEEPA SHARMA, J
JULY 21, 2015
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W.P.(C)3242/14                                                       Page 1