M/S Oswal Greentech Limited vs Antriksh Bhawan Flat Owner & ...
2015 Latest Caselaw 5140 Del

Citation : 2015 Latest Caselaw 5140 Del
Judgement Date : 17 July, 2015

Delhi High Court

M/S Oswal Greentech Limited vs Antriksh Bhawan Flat Owner & ... on 17 July, 2015

Author: Hima Kohli

$~CCP-10
*   IN THE HIGH COURT OF DELHI AT NEW DELHI

+    CCP(O)No.49/2014

     M/S OSWAL GREENTECH LIMITED              ..... Petitioner
                   Through Mr.Prakash Gautam, Mr.Vivek Ojha
                   & Mr.Sandeep Kumar, Advocates


                    versus
     ANTRIKSH BHAWAN FLAT OWNER & OCCUPANT
     WELFARE SOCIETY(REGD.)                   Respondent
                   Through Mr.Sudhir Kumar, Advocate

     CORAM:
     HON'BLE MS. JUSTICE HIMA KOHLI

                       ORDER

% 17.07.2015

Counsel for the petitioner states that in view of the subsequent

events that have transpired during the pendency of the present suit,

he does not wish to press the present contempt petition. Accordingly,

the same is disposed of.

HIMA KOHLI, J JULY 17, 2015 mk

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