Tasleem vs State
2015 Latest Caselaw 5085 Del

*      IN THE HIGH COURT OF DELHI AT NEW DELHI

                                                     Reserved on: 01.07.2015
                                                   Pronounced on: 16.07.2015

+                               CRL.A. 227/2000
       TASLEEM                                               ..... Appellant
                                Through: Mr. M.L. Yadav, Adv.
                                versus
       STATE                                                 ..... Respondent

Through: Mr. Varun Goswami, APP for the State.

+ CRL.A. 533/2002 ASHOK ..... Appellant Through: Mr. Biswajit Kumar Patra, Adv. versus STATE ..... Respondent Through: Mr. Varun Goswami, APP for the State.

CORAM:

HON'BLE MR. JUSTICE SANJIV KHANNA HON'BLE MR. JUSTICE R.K. GAUBA

R. K. GAUBA, J:

%

For detailed judgment, the decision dated 16.07.2015 in Crl.A. No.28/2000 may be referred to.

R.K.GAUBA (JUDGE)

SANJIV KHANNA (JUDGE)

JULY 16, 2015/ik