J M Mining & Trading Pvt Ltd & Anr vs Technosphere Developers Pvt Ltd & ...
2015 Latest Caselaw 5049 Del

$~36 & 37.
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
+    CS(OS) 1428/2015
     J M MINING & TRADING PVT LTD & ANR         ..... Plaintiffs
                    Through: Mr. Vivek Vidyarathi, Advocate

                         versus

      TECHNOSPHERE DEVELOPERS PVT LTD & ORS..... Defendants
                     Through: None
+     CS(OS) 1619/2015
      A S BHARDWAJ & OTHERS                      ..... Plaintiffs
                     Through: Mr. Vivek Vidyarathi, Advocate

                         versus

      SUNIL KUMAR DAHIYA & ANR                     ..... Defendants
                    Through: None
      CORAM:
      HON'BLE MS. JUSTICE HIMA KOHLI

                         ORDER

% 15.07.2015

I.A. 13940/2015 in CS(OS) 1428/2015 (for withdrawal of suit) I.A. 13929/2015 in CS(OS) 1619/2015 (for withdrawal of suit)

1. Counsel for the plaintiffs seeks leave to withdraw the present

suits while reserving the right of his clients to seek their remedies

against the defendants before the appropriate forum vested with the

territorial jurisdiction in accordance with law.

2. Leave, as prayed for, is granted. The suits are dismissed as

withdrawn alongwith the pending applications.

HIMA KOHLI, J JULY 15, 2015 rkb